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[Cites 0, Cited by 0] [Section 431(2)] [Section 431] [Entire Act]

State of Tamilnadu - Subsection

Section 431(2)(e) in The Madurai City Municipal Corporation Act, 1971

(e)prescribe the forms of all registers, reports and returns, the manner in which such registers to be maintained, by the dates on which the reports and returns shall be made and the officers to whom they shall be sent;