Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Kerala - Subsection

Section 202(b) in Kerala Factories Rules, 1957

(b)Cartridges shall not be filled by hand except by means of suitable scoop.