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State of Jharkhand - Section

Section 24 in Jharkhand Panchayat Raj Act, 2001

24. First meeting, Oath of Office and Tenure.

(1)First meeting of the Gram Panchayat may be held within 30 days from the date of publication under section (23). Such meeting shall be called by the prescribed Authority and provisions of section (69) concerning meeting shall apply to the meeting as far as practicable.