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[Cites 0, Cited by 0] [Section 14(9)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(9)(f) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(f)bring to the notice of the local authority any denial of the rights of the child, denial of admission and timely provision of free entitlements as per section 3(2).