Delhi High Court - Orders
Tajinder Kaur vs M/S Dtdc Courier & Cargo on 29 August, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4049/2013 and CRL.M.A. 14475/2013 (for stay)
TAJINDER KAUR ..... Petitioner
Through: Mr. Yakesh Anand and Ms. Sonam
Anand, Advocates.
versus
M/S DTDC COURIER & CARGO ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 29.08.2022
1. None has appeared on behalf of the respondent.
2. The office report shows that the court notice could not be served on the counsel for the respondent as address of the counsel is not available.
3. In view of the aforesaid, on the petitioner taking fresh steps within seven days from today, let the notice be issued to the respondent, by all permissible modes, returnable on 04.11.2022.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 29, 2022/p Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PRIYA Signing Date:03.09.2022 15:56:25