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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3)(e) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(e)classes of weights and measures manufactured, sold, distributed, marketed, transferred, repaired or used in the State.