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[Cites 0, Cited by 0] [Section 84A] [Entire Act]

State of Haryana - Subsection

Section 84A(a) in Punjab Cinemas (Regulation) Rules, 1952

(a)shall not be within a radius of [200] meters from :-
(i)a place of worship, a cremation ground, a graveyard, a cementery; or
(ii)a recognised educational institution, such as a college, a high school or girls school, or any residential institution attached to such educational institutions; or
(iii)a public hospital with a large patient ward; or
(iv)an orphanage containing one hundred or more inmates; or
(v)a thickly populated residential area which is either exclusively residential or reserved or used generally for residential as distinguished from business purposes; and
(vi)shall in no way offend against traffic laws.]