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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(iv) in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978

(iv)that he shall not carry or permit to be carried in or on the licensed vehicle persons or load in excess of the number of persons or the load prescribed in bye-law 9;