Section 2(l) in Faridabad Complex (Regulation and Development) Act, 1971
(l)"workshop" means any building or place in which or within the compound of which may manual labour is employed or utilized in aid of, or incidental to, any process for the following purposes, --(i)the making of any article or part thereof;(ii)the altering, repairing, ornamenting or finishing of any article; or(iii)the adapting for sale of any article; and
