Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Nagaland - Subsection Section 11(c) in The Nagaland Eviction of Persons in Unauthorised Occupation of Public Land Act, 1971 (c)any other matter which may be prescribed.
