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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of West Bengal - Subsection

Section 127(a) in West Bengal Co-operative Societies Rules, 2011

(a)open a bank account to be operated by him jointly with the Chairman or, in absence of any of them, the Vice-Chairman and the Treasurer together with the other available and submit such document alongwith updated statement of accounts (receipts and payments) to the Registrar alongwith the application for registration.