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[Cites 0, Cited by 0] [Section 46] [Entire Act]

UT Ladakh - Subsection

Section 46(1) in The University of Ladakh Act, 2018

(1)At any time after the passing of this Act and until such time as the Cluster University shall have been duly constituted or until such time as the Chancellor may desire, a special officer shall be appointed by the Chancellor for the University.