Chattisgarh High Court
Lalit Kumar Lakda vs Regional Transport Authority 23 ... on 1 April, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1180 of 2019
Lalit Kumar Lakda Versus Regional Transport Authority
01/04/2019 Shri Manoj Chauhan, counsel for the petitioner.
Shri Anshuman Shrivastava, P. L. for the State/
respondents.
Learned State counsel is directed to seek instructions.
List the matter in the next week.
Sd/-
( Sanjay K. Agrawal ) Judge Jyoti