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State of Arunachal Pradesh - Section

Section 12 in Arunachal Pradesh Housing Board Act, 2014

12. Appointment of Committees.

- Subject to any rules made under this Act, the Board may, from time to time, and for any particular local area, district or sub-division, appoint one or more committees for the purpose of discharging such duties and functions as may be entrusted by the Board.