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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2)(c) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971

(c)whether the application is a serving member of the armed forces, freedom fighter, as ex-servicemen or a member of backward class or is a Neo-Buddhist;