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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 88(2)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)Whenever the disciplinary authority is of the opinion that there are grounds for inquiry into the truth of any imputation of misconduct or misbehaviour against any member of the Force, it may itself inquire into, or appoint an Inquiry Officer higher in rank to the member charged but not below the rank of Inspector.