Rajasthan High Court - Jaipur
Pankaj Bhardwaj vs Deepak Khandelwal And Others on 18 October, 2013
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
SB CIVIL MISC. APPEAL NO.2802/10. HON'BLE MS. JUSTICE BELA M. TRIVEDI Date of Order::18.10.2013 Mr. R.K. Agrawal, Sr. Advocate with Mr. Deepak Pareek for the appellant/s. Mr. Sudesh Bansal for the respondent/s.
The Mr. R.K. Agrawal, learned senior counsel for the appellant seeks permission to withdraw the appeal. The permission as sought for is granted. The appeal is dismissed as withdrawn.
(BELA M. TRIVEDI) J.
MRG All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. M.R. Gidwani PS-cum-JW