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Rajasthan High Court - Jaipur

Pankaj Bhardwaj vs Deepak Khandelwal And Others on 18 October, 2013

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

    

 
 
 

 SB CIVIL MISC. APPEAL NO.2802/10. 

HON'BLE MS. JUSTICE BELA M. TRIVEDI

Date of Order::18.10.2013

Mr.  R.K. Agrawal, Sr. Advocate with
Mr.  Deepak Pareek for the appellant/s.
Mr.  Sudesh Bansal for the respondent/s.

The Mr. R.K. Agrawal, learned senior counsel for the appellant seeks permission to withdraw the appeal. The permission as sought for is granted. The appeal is dismissed as withdrawn.

(BELA M. TRIVEDI) J.

MRG All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. M.R. Gidwani PS-cum-JW