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State of Assam - Section

Section 16 in The Assam Amusements and Betting Tax Act, 1939

16. Procedure tor making over totalisator tax to Government.

- The stewards of race-meeting shall, at such times and in such manner as may be prescribed, forward to the prescribed officer a return stating the total amount of the monies paid into the totalisator at the meeting, and shall at the prescribed time make over to the prescribed officer the amount of the tax for that meeting