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State of Andhra Pradesh - Section

Section 269 in Andhra Pradesh Municipalities Act, 1965

269. Power of Government to notify the location of the industries.

- Where the council has not published a notification under Section 263 or 268, the Government may, by notification in the Andhra Pradesh Gazette, specify any particular industry or class of industries to be located in any area reserved for residential, industrial, commercial or agricultural purposes, under this Act.