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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Assam - Subsection

Section 45(2)(b) in Assam Co-Operative Societies Act, 2007

(b)in the case of a Board meeting by the person who presided the said meeting or by the person who presides the following meeting, wherein the minutes are confirmed.