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State of Uttar Pradesh - Section
Section 24 in The U.P. Entertainment and Betting Tax Inspectors Service Rules, 1982
24. Scale of pay.
- The scales of pay admissible to a person appointed to the Service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time. The scales in force at the commencement of these rules are as follows :| Serial No. | Name of post | Scale of pay* |
| 1. | Entertainment and Betting Tax Inspectors (Grade II) | Rs. 470-15-575-E.B.-15-650-17-701-E.B.-17-735. |
| 2. | Entertainment and Betting Tax Inspectors (Grade I) | Rs. 570-25-770-E.B.-30-980-E.B.-30-1,100. |