Madhya Pradesh High Court
Ashok Argal vs Radheshyam Julaniya on 5 July, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 CRR-1698-2020
The High Court Of Madhya Pradesh
CRR-1698-2020
(ASHOK ARGAL Vs RADHESHYAM JULANIYA AND OTHERS)
5
Jabalpur, Dated : 05-07-2021
Heard through Video Conferencing.
Shri D.K.Dixit, counsel for the applicant.
Shri Akshat Arjariya, counsel for respondent no.1.
Shri Ajay Gupta, counsel for respondent no.4. As prayed by the learned counsel for respondent no.4, list this case after 2 weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE TG /-
Signature Not Verified SAN Digitally signed by TRUPTI GUNJAL Date: 2021.07.06 17:12:59 IST