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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2)(iii) in The M.P. General Provident Fund Rules, 1955

(iii)on all sums credited to the subscriber's account after the last day of the preceding year-interest from the date of deposit up to the end of the current year;