Delhi High Court - Orders
Chintels India Pvt Ltd vs Bhayana Builders Pvt Ltd on 27 January, 2025
Author: Rekha Palli
Bench: Rekha Palli
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 272/2024, CM APPL. 68381/2024-Addl.doc.
CM APPL. 68382/2024-Delay 784 days
CHINTELS INDIA PVT LTD .....Appellant
Through: Mr.Kotla Harshvardhan, Advocate.
versus
BHAYANA BUILDERS PVT LTD .....Respondent
Through: Mr. Kartik Nayar, Advocate.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 27.01.2025
1. Learned counsel for the respondent enters appearance and submits that the copy of the appeal paper book received by him is incomplete.
2. Learned counsel for the appellant undertakes to supply a complete set of the paper book to learned counsel for the respondent, within three days, who prays for and is granted four weeks to file reply to the applications. Rejoinder(s) thereto, if any, be filed within four weeks thereafter.
3. List alongwith FAO(OS) (COMM) No. 271/2022 on 17.04.2025.
REKHA PALLI, J SAURABH BANERJEE, J JANUARY 27, 2025/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2025 at 22:20:24