Section 23 in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973
23. Publication of the fact of determination of contribution.
- As soon as maybe after the determination of contribution payable by the pattadar under section 29, the Settlement Officer shall publish the fact of such determination in the Tamil Nadu Government Gazette, with full particulars of the contribution, the name of the pattadar and the Sreepadam land to which it relates.
