Gujarat High Court
Thakor vs Ipcl on 8 August, 2008
Author: K.M.Thaker
Bench: K.M.Thaker
SCA/7102/2008 1/ 1 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION No. 7102 of 2008 ========================================================= THAKOR NAGJIBHAI BHAILAL -6560 & 463 - Petitioner(s) Versus IPCL NOW AMALGAMATED WITH RELIEANCE IND.LTD AND NOW & 2 - Respondent(s) ========================================================= Appearance : MR PR THAKKAR for Petitioner(s) : 1 - 464. DS AFF.NOT FILED (N) for Respondent(s) : 1 - 3. NANAVATI ASSOCIATES for Respondent(s) : 1, GOVERNMENT PLEADER for Respondent(s) : 2 - 3. ========================================================= CORAM : HONOURABLE MR.JUSTICE K.M.THAKER Date : 08/08/2008 ORAL ORDER
RULE.
It will be open for the petitioner to make request for early hearing.
(K.M.THAKER, J.) ynvyas