Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 8 in The Foreign Exchange Management (Current Account Transactions) Rules, 2000

8. Remittance of interest income on funds held in Non-Resident Special Rupee Scheme a/c.