Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 267] [Entire Act] State of West Bengal - Subsection Section 267(2) in West Bengal Municipal Corporation Act, 2006 (2)Where the Commissioner refuses to give such permission, he shall give the person, seeking permission, an opportunity of being heard before making any order in writing in this behalf.
