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Patna High Court - Orders

Kaushalya Devi & Ors vs Dinesh Paswan & Ors on 20 July, 2017

Author: Prabhat Kumar Jha

Bench: Prabhat Kumar Jha

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Miscellaneous Appeal No.63 of 2015
                   ======================================================
                   Kaushalya Devi & Ors
                                                                       .... .... Appellant/s
                                                    Versus
                   Dinesh Paswan & Ors
                                                                      .... .... Respondent/s
                   ======================================================
                   Appearance :
                   For the Appellant/s     :   Mr. Alok Kumar @ Alok Kr Shahi
                   For the Respondent/s      : Mr. Ashok Priyadarshi
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR
                   JHA
                   ORAL ORDER

2     20-07-2017

Limitation petition shall be considered at the time of admission of this Miscellaneous Appeal.

(Prabhat Kumar Jha, J.) Vinita/-

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