Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(e) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949 (e)"cotton pressing factory" means any factory as defined in the Factories Act, 1934 in which cotton is pressed into bales;
