Central Information Commission
Ram Swaroop Jangid vs Ministry Of Defence on 18 October, 2016
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus,New Delhi-110067
Tel: +91-11-26106140/26179548
Email - [email protected]
File No. CIC/CC/A/2015/002280/SD
Date of Decision: 17/10/2016
Relevant facts emerging from the Appeal:
Appellant : Ram Swaroop Jangid
RZ - 364B Raj Nagar
Part - II
Palam Colony
New Delhi - 110077
Respondent : CPIO
Commander Works Engineer (CWE)
Air Force
Palam
Delhi Cantt - 10
RTI application filed on : 29/12/2014
PIO replied on : No Reply
First appeal filed on : 02/02/2015
First Appellate Authority : No Order
order
Second Appeal dated : 09/03/2015
INFORMATION COMMISSIONER : SHRI DIVYA PRAKASH SINHA
Information sought:
The Appellant sought copy of his ACR for the period of 3 years sought vide his representation(s) dated 25.08.2014 to 05.11.2014,reasons for not stamping his letter by Mr. Ravindra (Mate S.S.K) on 11.12.2014 upon receipt by hand and duties of a Mate S.S.K. Grounds for the Second Appeal:
The CPIO has not provided the desired information.1
Appellant has informed the Commission vide his email on 14.10.2016 that as he has received all the information sought in his RTI Application; he does not desire to pursue this Appeal.
Decision Commission accepts the request of the Appellant and closes the case.
The appeal is disposed of accordingly.
(Divya Prakash Sinha) Information Commissioner Authenticated true copy (H P Sen) Dy. Registrar/Designated Officer 2