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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 23 in Tamil Nadu Transparency in Tenders Act, 1998

23. Savings.

All the existing rules, regulations, departmental codes, manuals, orders shall so far as they are not inconsistent with the provisions of this Act and the rules made thereunder, continue in force.The Schedule.[See section 2(e)].Procuring Entity