Delhi High Court - Orders
Umar Khalid vs State Of Nct Of Delhi & Ors on 6 October, 2025
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 347/2024
UMAR KHALID
.....Petitioner
Through: Mr. Mojahid Karim Khan and Mr.
Falak Zaidi, Advocates
versus
STATE OF NCT OF DELHI & ORS.
.....Respondent
Through: Mr. Manoj Pant, APP for the State
with Ms. Deepmala Chauhan and Mr.
Divyang Kishwan, Advocates
Mr. Kunal Manav and Mr. Yatender
Bhardwaj, Advocate for R-2
CORAM:
HON'BLE DR. JUSTICE SWARANA KANTA SHARMA
ORDER
% 06.10.2025
1. Hon'ble Judge is not holding court today.
2. Re-notify on 13.01.2026.
BY ORDER COURT MASTER OCTOBER 6, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2025 at 23:17:31