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[Cites 0, Cited by 0] [Section 26(9)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(9)(B) in The M.P. Bhumi Vikas Rules, 1984

(B)Structural Engineer. - Competence. - The licensed Structural Engineer shall be competent to carry out the work relating to permission of building etc. and shall be entitled to submit :