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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(a) in U.P. Zila Panchayats (Settlement of Dispute Relating to Membership) Rules, 1994

(a)that the choosing of a person as member of the Zila Panchayat is void, or that the member concerned has ceased to remain eligible for such membership ;