Punjab-Haryana High Court
Rohi Ram Singh vs Punjab Agro Industries Corporation And ... on 27 September, 2022
Author: Vikas Suri
Bench: Vikas Suri
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
235 CWP No.31518 of 2019
Date of decision : 27.09.2022
Rohi Ram Singh
....Petitioner
V/s
Punjab Agro Industries Corporation and another
....Respondents
CORAM: HON'BLE MR. JUSTICE VIKAS SURI
Present: Mr. Parveen Kumar Garg, Advocate for the petitioner
Mr. Anupam Singla, Advocate for the respondents
*****
VIKAS SURI, J. (Oral)
For orders see CWP-547-2020 titled as Ram Phal Sharma vs. Punjab Agro Industries Corporation and another, decided on 27.09.2022.
(VIKAS SURI) JUDGE September 27, 2022 Ajay Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 29-09-2022 07:12:42 :::