Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(1)The Committee shall hold its sittings in the premises of a children's home and shall meet on at least three days a week. The quorum for the meeting shall be three which may include the Chairperson.