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[Cites 0, Cited by 0] [Section 17(12B)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(12B)(b) in The Reserve Bank of India Act, 1934

(b)that the amount of loans or advances so made and outstanding at any time will not be less than the outstanding amount of the loans or advances obtained by it from the Bank;