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State of Uttar Pradesh - Section

Section 99 in The United Provinces Tenancy Act, 1939

99. Saving of enhancement or abatement under the Northern India Canal and Drainage Act

. - Nothing in this Act shall bar the right of a tenant to abatement of rent under Section 11 of the Northern India Canal and Drainage Act, 1873, or the right of a land-holder to enhancement of rent under Section 12 of this Act.