Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(a) in The M.P. Cotton (Statistics) Act, 1947

(a)Wilfully refuses or without lawful excuse neglects to submit a return under Section 3, or