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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Goa - Subsection

Section 72(3) in Goa Co-operative Societies Rules, 2003

(3)Where a poll becomes necessary, the Returning Officer shall consider the choice of symbols expressed by the contesting candidates in their nomination papers and shall,-
(i)allot a different symbol to each contesting candidate in conformity, as far as practicable, with his choice; and
(ii)if more than one contesting candidate have indicated their preference for the same symbol, decide by lot and such allotment shall be final.