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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(24) in Technical Specifications of HVAC Ordinary Bus

24.0Seat Belts and its anchorages.- Seat belts shall be provided for the seats as per the provisions of CMVR and the Bus Code. In case of six seats provided at the rear end of the bus, the two seats in the centre (facing the gangway) be provided with seat belts. Seat belts and its anchorages shall conform to the requirements of AIS 005 and AIS 015.