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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Goa - Subsection

Section 7A(2) in The Goa Animal Preservation Act, 1995

(2)The application for registration, the register to be maintained and the certificates of registration and renewal shall be in such form, and the registration and renewal fees and penalty for late renewal shall be such, as may be prescribed;