Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 4 in Tamil Nadu Business Facilitation (Amendment) Act, 2022

4. Amendment of section 4.

In section 4 of the principal Act, in sub-section (1), in item (i), the following expression shall be added at the end, namely:β€”β€œand issue acknowledgment certificate under clause (a) of sub-section (2) of section 11A;”.