Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31F] [Entire Act] State of Gujarat - Subsection Section 31F(iv) in The Gujarat Agricultural Produce Markets Act, 1963 (iv)the applicant is a defaulter of the dues payable under this Act, rules or the bye-laws made thereunder; or
