Bombay High Court
Ramesh Velswami Tevar vs State Of Maharashtra on 30 January, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-37
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 3366 OF 2023
Ramesh Velswami Tevar ....APPLICANT
V/S
State Of Maharashtra ....RESPONDENT
None present for Applicant Mr.M. G. Patil, APP for Respondent/State PSI B.P.Kobarne, Tilaknagar Police Station CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 30th January, 2024 P.C. :
None for Appellant / Applicant Stand over to 05/03/2024 .
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