Supreme Court - Daily Orders
Sankara Narayanan Chettiar vs S. Kannan . on 1 October, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.37 COURT NO.10 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.27619/2015
(Arising out of impugned final judgment and order dated 28/04/2015
in CRP No.917/2015 passed by the High Court Of Madras At Madurai)
SANKARA NARAYANAN CHETTIAR & ORS Petitioner(s)
VERSUS
S. KANNAN & ORS. Respondent(s)
(With interim relief)
Date : 01/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Ms. Mahalakshmi Pavani, Sr. Adv.
Mr. G. Balaji,Adv.
Ms. Shiva Vijaya Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
The special leave petition is dismissed. However, the dismissal of this petition will not come in the way of the petitioners to challenge the maintainability of suit in appeal before the appellate court.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.10.01
17:49:17 IST
Reason: