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State of Madhya Pradesh - Section

Section 51 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

51. Power of General Council to make regulation.

- The General Council may make regulations, not inconsistent with this Act to provide for all the matters for which provision is required to be made under this Act by regulations :Provided that the General Council shall not make any regulation affecting the status, powers or constitution of any authority of the Sansthan until such authority has been given an opportunity of expression of an opinion in writing on the proposed changes, and any opinion so expressed shall be considered by the General Council.