Delhi High Court - Orders
Baptist Church Trust Association vs The Secretary, Government Of India And ... on 7 February, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1622/2019, CM APPL. 7474/2019 and CM.APPL.
12958/2019
BAPTIST CHURCH TRUST ASSOCIATION ..... Petitioner
Through: Mr. Santhosh Krishnan, Advocate.
versus
THE SECRETARY, GOVERNMENT OF INDIA AND ORS.
..... Respondent
Through: Mr. Rajesh Gogna, CGSC with Ms.
Priya Singh and Mr. Rahul,
Advocates for R-1 & 3.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 07.02.2023 CM APPL. 12959/2019 (for exemption)
1. Allowed, subject to all just exceptions.
2. The application is disposed of.
W.P.(C) 1622/2019, CM APPL. 7474/2019 and CM APPL. 12958/2019
3. Shri Santhosh Krishnan, learned counsel who appears as per instructions of Mr. Deepkirti Verma, learned counsel who proposed to file his vakalatnama submits that the arguing counsel is down with fever; hence, he could not appear to assist this court and prays for four weeks' time.
4. List on 03.05.2023.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 7, 2023/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRATIMA Signing Date:10.02.2023 11:02:02