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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(6) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(6)The Commission shall communicate the approved rates of development fee chargeable by the professional institutions to the Committees well in advance so as to enable them to suitably incorporate such rates in their notification.